Section 8 in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018
8. Order of Preference.
- The order of preference for appointment under these rules would be, -(a)if widow of shaheed is alive, successor of class I, nominated by the widow;(b)if widow of shaheed is not alive, successor of class I as per seniority of age and if successors of class I are not alive successor of class II as per seniority of age; and(c)if shaheed was unmarried, brother / sister of shaheed as per seniority of age.
