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State of Kerala - Section

Section 19 in Kerala University of Fisheries and Ocean Studies Act, 2010

19. The Research Council.

(1)Research Council shall consist of the following members, namely:-
(i)Director of Research who shall be the Chairman of the Council;
(ii)Directors of all Schools;
(iii)One senior faculty member who is a recognized guide from each School nominated by the Vice Chancellor;
(iv)Director of each Regional Centre;
(v)One representative of Indian Council of Agriculture Research;
(vi)One representative of MOES;
(vii)One representative of fishery industry nominated by the Vice Chancellor; and
(viii)The Vice Chancellor of the Planning Board, Government of Kerala or representative of the Board nominated by him.
(2)Research Council shall be responsible for formulating research policies, identifying thrust areas, advising possible funding agencies and monitoring and reporting the progress and quality of research to the Vice Chancellor from time to time.
(3)The Research Council shall meet at least once in six months.
(4)More than half of the total number of members of the Research Council shall form the quorum for a meeting of the Council.