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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(1) in Kerala University of Fisheries and Ocean Studies Act, 2010

(1)Research Council shall consist of the following members, namely:-
(i)Director of Research who shall be the Chairman of the Council;
(ii)Directors of all Schools;
(iii)One senior faculty member who is a recognized guide from each School nominated by the Vice Chancellor;
(iv)Director of each Regional Centre;
(v)One representative of Indian Council of Agriculture Research;
(vi)One representative of MOES;
(vii)One representative of fishery industry nominated by the Vice Chancellor; and
(viii)The Vice Chancellor of the Planning Board, Government of Kerala or representative of the Board nominated by him.