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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(26)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)in relation to the Hyderabad area of the State, the Hyderabad Tenancy and Agricultural Lands Act, 1950, and