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Union of India - Section

Section 61 in The Bangalore Metro Railway (General) Rules, 2011

61. Objective of single line working.

- In case of an obstruction on a portion of line between any two stations on one of the running lines, train service may be continued in the affected section on the adjacent line in both directions using single line working on the unaffected track and such single line working shall be achieved by 'fleeting' of trains in groups in one direction at intervals decided by the traffic controller fOllowed by an equivalent group of trains in the other direction.