Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Assam - Subsection Section 10(f) in The Assam State Electricity Board Engineering Service Regulations, 1973 (f)The Board, however reserves the right to accept in whole or in part the recommendation of the Selection Committee for the purpose of appointment.
