Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Kerala - Subsection Section 80(1) in Calicut University Act, 1975 (1)All registered graduates of the Calicut Umvers1ty constituted under the Calicut University Act, 1968, shall be deemed to be registered graduates of the University constituted under this Act.
