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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(1)For the purpose of section 10, the State Government may, by notification in the Official Gazette, constitute a committee consisting of not Jess than three members who shall be officers of a rank not below that of a Secretary to the State Government to be nominated by the State Government, ex-officio.