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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Uttarakhand - Subsection

Section 48(1) in Dev Sanskriti Vishwavidyalaya Act, 2002

(1)The expenditure for administration of the University during the taking over period of its management under Section 47 shall be met out of the permanent endowment fund, the general fund or the development fund.