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State of Uttarakhand - Section

Section 48 in Dev Sanskriti Vishwavidyalaya Act, 2002

48. Expenditure of the University during dissolution of the Shri Vedmata Gayatri Trust.

(1)The expenditure for administration of the University during the taking over period of its management under Section 47 shall be met out of the permanent endowment fund, the general fund or the development fund.
(2)If the funds referred to in sub-section (1) are not sufficient to meet the expenditure of the University during the taking over period of its management, such expenditure may be met by disposing of the properties or assets of the University, by the State Government.