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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(26) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

26.2The Commission shall undertake suitable mergers of categories and of sub-categories in light of a simple, easy to comprehend and logical tariff structure.