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State of Jharkhand - Section

Section 26 in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

26. Rationalization of the Tariff structure.

- 26.1 The slab structure shall be determined in a way that similarly placed consumers in any tariff category pay similar tariffs and the tariff structure ensures an efficient consumption of electricity.
26.2The Commission shall undertake suitable mergers of categories and of sub-categories in light of a simple, easy to comprehend and logical tariff structure.
26.3The Commission shall not show any undue preference to any consumer but may differentiate according to the consumer's load factor, power factor, voltage, total consumption of electricity during any specified period or the time at which the supply is required or the geographical position of any area, the nature of supply and the purpose for which the supply is required.