Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Jharkhand - Subsection Section 16(3)(a) in Jharkhand Academic Council Act, 2002 (a)may extend the period of supersession for such further time as it may consider necessary but this period shall not be more than one year; or