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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(3) in Jharkhand Academic Council Act, 2002

(3)On the expiry of the period of supersession specified in the notification issued under sub-section (1), the State Government,
(a)may extend the period of supersession for such further time as it may consider necessary but this period shall not be more than one year; or
(b)may reconstitute the Council as provided in Section 4;