Section 22(3) in Orissa Pani Panchayat Rules, 2003
(3)(i)Functions of the Finance and Resource Sub-committee shall be,-(a)to mobilise and collect resources;(b)to ensure collection of dues from members as levied under Section 20 of the Act;(c)to recommend to Executive Committee for the use and deployment of resources;(d)to approve all expenditure once a month.(ii)Functions of the Works Sub-committee shall be :-(a)to recommend estimates of works for administrative approval; and(b)to supervise works and ensure quality control.(iii)Functions of the Water Management Sub-committee shall be:-(a)to prepare a draft cropping plan in consultation with the farmers and Agricultural Experts;(b)to carry out the decisions of the Executive Committee and of the General Body on water regulation, schedule of water release;(c)to organise patrolling of the canal, channels and regulate the use of water in accordance with the Operational Plan of the Farmers' Organisation;(d)to check the irrigation and drainage system regularly;(e)to record the water deliveries;(f)to amicably resolve disputes regarding water sharing and to report to the Executive Committee, any violations in the use of water; and(g)to maintain records of land owners and water users.
