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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1) in Graphic Era Hill University Act, 2011

(1)The Chancellor may be appointed for the period of five years from amongst all members of the management board of the [Graphic Era Educational Society, Dehradun] [Substituted by section 3 of Uttarakhand Act No. 3 of 2013.] by majority. After that Graphic Era Educational Society, Dehradun shall appoint Chancellor among his members with prior approval of the Visitor.