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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(1)Each Faculty of the Vishwavidyalaya shall have a Dean, who shall be a whole time salaried officer of the Vishwavidyalaya appointed by the Vice-Chancellor in such manner prescribed and on such terms and conditions as may be prescribed.