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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(11) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(11)The Convenor, ECET(FDH) Admissions shall handover the vacant seats, if any to the Institutions concerned after conducting the counselling till the last rank of ECET(FDH).