Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Maharashtra - Subsection Section 114(1) in Maharashtra Cinemas (Regulation) Rules, 1966 (1)Any person failing to comply with or contravening the provisions of rules 109, 109-A, 111 or 112 shall, on conviction, be punished with a fine which may extend to five hundred rupees.
