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State of Bihar - Section

Section 13 in Bihar Electricity Grid Code, 2010

13. State Generating Stations and other generating stations connected to the Grid shall follow the instructions of SLDC for backing down/boxing up (ramping-down) and shutting down the generating unit(s). SLDC shall provide the certificate for the period of the backing down/boxing up or shutting down for the purpose of computing the deemed generation, if required.