Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(27)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(27)(a) in Manonmaniam Sundaranar University Act, 1990

(a)to appoint the University Lecturers, University Readers, University Professors and the Teachers of the University, fix their emoluments, if any, define their duties and the conditions of their services and provide for filling up of temporary vacancies.