Section 11 in Regulations for Recognition of Higher Secondary Schools and Junior Colleges
11. Application for extension, renewal of extension and permanent recognition.
(a)For extension, renewal of extension and permanent recognition by the Council H.S. School/Junior College shall submit an application with prescribed fees to the Council supported by relevant records regarding fulfilment of the conditions as laid down in Clause 9 ;(b)All such applications should reach this Council by 31st July of the year.
