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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(a) in Regulations for Recognition of Higher Secondary Schools and Junior Colleges

(a)For extension, renewal of extension and permanent recognition by the Council H.S. School/Junior College shall submit an application with prescribed fees to the Council supported by relevant records regarding fulfilment of the conditions as laid down in Clause 9 ;