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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Airports Authority Of India (Lost Property) Regulations, 2003

(3)These regulations shall apply to all the Airports and Civil Enclaves to which the Airports Authority of India Act, 1994 applies.
Brought into force on 10.1.2003.