Himachal Pradesh High Court
Bal Krishan vs . Satya Devi & Others on 19 August, 2023
Bal Krishan Vs. Satya Devi & others RSA No. 207 of 2009 19.08.2023 Present: Mr. Neeraj Gupta, Senior Advocate, with Ms. .
Rinki Kashmiri, Advocate, for the appellant.
Mr. Arvind Sharma, Advocate for the respondents.
CMP(M) No.1004 of 2023 Notice be issued to the proposed LRs through of Process Serving Agency, returnable within four weeks, on taking steps within a period of one week.
rt (Rakesh Kainthla) Judge August 19, 2023 (ravinder) ::: Downloaded on - 19/08/2023 20:36:54 :::CIS