Himachal Pradesh High Court
Bal Krishan vs . Smt. Satya Devi And Ors. on 26 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bal Krishan Vs. Smt. Satya Devi and ors.
RSA No. 207 of 2009 .
26.08.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.
Mr. Arvind Sharma, Advocate, for respondents No. 1 3 and 4.
Learned counsel for respondents No. 1, 3 and 4, on instructions, states that respondent No. 2 i.e Brij Lal has expired.
appropriate steps.
r to Learned counsel for the appellant seeks time to take List on 14.10.2022.
( Satyen Vaidya ) Judge 26th August, 2022 (sushma) ::: Downloaded on - 26/08/2022 20:07:39 :::CIS