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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Bal Krishan vs . Smt. Satya Devi And Ors. on 26 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Bal Krishan Vs. Smt. Satya Devi and ors.

RSA No. 207 of 2009 .

26.08.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.

Mr. Arvind Sharma, Advocate, for respondents No. 1 3 and 4.

Learned counsel for respondents No. 1, 3 and 4, on instructions, states that respondent No. 2 i.e Brij Lal has expired.

appropriate steps.

r to Learned counsel for the appellant seeks time to take List on 14.10.2022.

( Satyen Vaidya ) Judge 26th August, 2022 (sushma) ::: Downloaded on - 26/08/2022 20:07:39 :::CIS