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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The norms laid down for qualification and disqualification of the paper-setters for theory examination shall be applicable to the paper-setters for practical examinations.