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State of Goa - Section

Section 94 in The Goa, Daman And Diu Land Revenue Code, 1968

94. Preparation of record of rights.

- It shall be lawful for the Government to take all measures for the preparation and maintenance of land records, including the record of rights and maps, and all other matters connected therewith or incidental thereto, in accordance with such rules and directions as may be made in this behalf.