Section 45(3)(e) in Punjab Transparency in Public Procurement Act, 2019

[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(3)(e) in Punjab Transparency in Public Procurement Act, 2019

(e)to study different methods of public procurement and prepare and recommend standard bidding documents, pre-qualification documents or bidder registration documents; and

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State of Punjab - Subsection

Section 45(3)(e) in Punjab Transparency in Public Procurement Act, 2019