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[Cites 0, Cited by 0] [Section 273(2)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(2)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)there shall be an indication panel in the gate hut to display 'ON' and 'OFF' aspects of Gate signals and the occupation or clearance of the approach warning track circuits of each track up to the point of train approach warning;