Himachal Pradesh High Court
Vijay Kaushal vs State Of Hp on 4 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Vijay Kaushal Vs State of HP Cr. MP(M) No.601 of 2023 .
04.09.2023 Present: Mr. Ajay Kochhar, Senior Advocate with Mr. Anubhav Chopra, Advocate, for the petitioner.
Mr. J.K. Sharma, Additional Advocate General, for the respondent.
Drug Inspector Lovely Thakur, Baddi, present in of person alongwith the record.
Fresh status report alongwith the additional rt documents have been filed on behalf of the respondent/ State. The same be placed on record.
Learned counsel for the petitioner prays for an adjournment on the ground to go through the status report.
As prayed for, list on 21.09.2023, on which date, the Drug Inspector is directed to remain present in person before this Court alongwith the entire record.
( Sushil Kukreja )
September 04, 2023 Judge
(VH)
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