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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(n)"primary network" means a part of CGD network that operates at pressure above 100 psig (7 bar) and below 711 psig (49 bar) and pipelines forming part of this network called Gas Main or Distribution Main or Ring Main shall be designed to ensure uninterrupted supply of gas from one or more City Gate Stations to supply gas to the secondary gas distribution network or service lines to bulk customers through service lines;