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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Chattisgarh - Subsection

Section 55(1) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(1)No person shall be qualified for nomination as member of any of the authorities of the Vishwavidyalaya, if, on the date of such nomination he is : -
(a)of unsound mind; or
(b)an applicant to be adjudicated as an insolvent or an undischarged insolvent; or
(c)sentenced by a criminal court to imprisonment for any offence involving moral turpitude.