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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(b) in Punjab Mini Bus Service Scheme, 2010

(b)"Mini Bus" means a stage carriage, the body of which shall be fabricated on a chassis, the wheelbase of which does not exceed 154 inches and which does not carry more than thirty passengers besides the driver and the conductor, or as may be specified by the State Transport Authority from time to time ;