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State of Punjab - Section

Section 2 in Punjab Mini Bus Service Scheme, 2010

2.

In the Scheme, unless the context otherwise requires,-
(a)"Indicative Routes" means the routes, specified in Schedule 'D';
(b)"Mini Bus" means a stage carriage, the body of which shall be fabricated on a chassis, the wheelbase of which does not exceed 154 inches and which does not carry more than thirty passengers besides the driver and the conductor, or as may be specified by the State Transport Authority from time to time ;
(c)"Monopoly Routes" means the routes, specified in Schedule 'A' ;
(d)"National Highways" means the National Highways, specified in Schedule 'B';
(e)"Private Operator" means a person, who holds a permit, granted to him by the competent Authority ;
(f)"State Highways" means the Highways, specified in Schedule 'C'; and
(g)"Schedule" means a Schedule appended to this scheme.