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[Cites 0, Cited by 0] [Section 41] [Entire Act]

UT Ladakh - Subsection

Section 41(1) in Ladakh Autonomous Hill Development Councils Act, 1997

(1)Notwithstanding anything contained in any other law for the time being in force, the Council may by regulation regulate-
(a)the recruitment and promotion in respect of persons appointed to the district cadre post in that district;
(b)the recruitment to the posts borne on the Divisional or State Cadre.