Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Arunachal Pradesh - Subsection Section 14(1) in Arunachal Pradesh Municipal Elections Act, 2009 (1)It shall be the general duty of the Presiding Officer at a polling station to keep order thereat and to see that the poll is fairly taken.
