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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(a)Location of the site and its relation with the surrounding area and physical features of the land, title of the land of the applicant in original and attested copies of such document.