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State of Rajasthan - Section

Section 8 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

8. Written statement to accompany the application.

- Every applicant who applies for permission of sub-divisions, reconstitution or improvement of plots shall produce with the application and plan, a written statement explaining the scheme for sub-division or reconstitution or improvement of plots and such a statement, shall include at least the following information:-
(a)Location of the site and its relation with the surrounding area and physical features of the land, title of the land of the applicant in original and attested copies of such document.
(b)The present and future use of the land.
(c)Description of the proposals of the plan.
Note. -The local authorities shall also include in the information required by this sub-rule the land acquisition cost, if there be any and any such information as may be required by the Trust or as the applicant may think it necessary to substantiate his proposals.