Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(h) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(h)In the event there is error in computation of energy supplied due to erroneous adoption of OP ratio, PT ratio or multiplying factor in the calculation, bills shall be revised from the date of commission of such error.