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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4)(a) in National Cadet Corps (Girls Division) Rules, 1949

(a)in the case of a Girl Cadet Non-Commissioned Officer :
(i)reduction, except of a Girl Cadet Troop Leader, to a lower rank or to the ranks as a Girl Cadet;
(ii)severe reprimand or reprimand;
(iii)extra duties not exceeding two;
(iv)admonition;