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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in National Cadet Corps (Girls Division) Rules, 1949

(4)A Commissioned Officer placed in command of a unit may award any of the following punishments :
(a)in the case of a Girl Cadet Non-Commissioned Officer :
(i)reduction, except of a Girl Cadet Troop Leader, to a lower rank or to the ranks as a Girl Cadet;
(ii)severe reprimand or reprimand;
(iii)extra duties not exceeding two;
(iv)admonition;
(b)in the case of a Girl Cadet:
(i)severe reprimand or reprimand;
(ii)extra parades not exceeding three;
(iii)confinement to the lines for a period not exceeding three days during the annual training camp.
[PART X] [Inserted by S.R.O. 339, dated 1st August, 1953, Part II, Section 4, page 291] Miscellaneous