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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)"Admission" for the purpose of these rules, means admission of candidates in the First Year of Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses;