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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Hpu & Anr. vs . Yashwant Dev Bhardwaj & Ors. A/W on 10 October, 2022

Bench: Sabina, Sushil Kukreja

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HPU & Anr. vs. Yashwant Dev Bhardwaj & Ors. a/w connected matters.

LPA No.3 of 2022 a/w COPC No. 441 of 2021 LPA No.3 of 2022 10.10.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.

Mr. Pradeep K. Sharma, Advocate, for respondent No.1.

Mr. Karan Parmar, Advocate, for respondent No.2.

COPC No. 441 of 2021 Mr. Pradeep Kumar Sharma, Advocate, for the petitioners.

Mr. Surender Verma, Advocate, for respondent Nos. 1 & 2. Learned counsel for respondent Nos.1 & 2 requests for an adjournment.

List again on 17.10.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:09 :::CIS