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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(2)(g) in Punjab Boiler Operation Engineers' Rules, 2001

(g)feed water treatment and boiler water conditioning, deaeration, corrosion, PH (a number used to express degree of acidity of alkalinity in the solution), and total dissolved solids etc; and