Section 1 in Sikkim Shops and Commercial Establishments Act, 1983
1. Short title, Extent, Operation and Application.
(1)This Act may be called The Sikkim Shops and Commercial Establishments Act, 1983.(2)It extends to the whole of Sikkim.(3)It shall come into force on such date as the State Government may, by notification, appoint and different dates may be appointed for different provisions of this Act and for different areas or different classes of establishments.
