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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Sikkim - Subsection

Section 1(3) in Sikkim Shops and Commercial Establishments Act, 1983

(3)It shall come into force on such date as the State Government may, by notification, appoint and different dates may be appointed for different provisions of this Act and for different areas or different classes of establishments.