Section 15(2)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(c)request the Accounts Officer to verify the correctness of the amount of provisional pension, action of which was taken under Sub-rule (6) of Rule 65 of Orissa Civil Services (Pension) Rules, 1992 and the amount of the commuted value of the fraction of the provisional pension as determined in Part III of Form 1.

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State of Odisha - Subsection

Section 15(2)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992