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State of Madhya Pradesh - Section

Section 2 in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Rules, 1936

2.

In these rules-
(a)"the Act" means the Madhya Pradesh Adjustment and Liquidation of Industrial Workers' Debt Act, 1936 (Act V of 1936);
(b)words and expressions defined in the Act shall be deemed to have the same meaning as in the Act.