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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Rules, 1936

(a)"the Act" means the Madhya Pradesh Adjustment and Liquidation of Industrial Workers' Debt Act, 1936 (Act V of 1936);